The Ex. Engineer, Minor Irrigation Div. ... vs Laxmibai Kushinath Kuklare And Anr
2024 Latest Caselaw 24248 Bom

Bombay High Court

The Ex. Engineer, Minor Irrigation Div. ... vs Laxmibai Kushinath Kuklare And Anr on 16 August, 2024

                           1                    ca 8555.23+ 4.odt

   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT AURANGABAD

        984 CIVIL APPLICATION NO. 8555 OF 2023
                   IN FAST/936/2023
                         WITH
          CIVIL APPLICATION NO. 8556 OF 2023
                   IN FAST/936/2023

   The Ex. Engineer, M.i.d. No. 1 Godavari Marathwada
      Patbandhare Vikas Mahamandal, Aurangabad
                         VERSUS
             Lakhu Shivlal Kuklare And Anr
                            ...

                           AND

        985 CIVIL APPLICATION NO. 8557 OF 2023
                   IN FAST/933/2023
                         WITH
          CIVIL APPLICATION NO. 8558 OF 2023
                   IN FAST/933/2023

   The Ex. Engineer, M.i.d. No. 1 Godavari Marathwada
      Patbandhare Vikas Mahamandal, Aurangabad
                         VERSUS
           Devidas Gangadhar Jadhav And Anr
                            ...
                           AND

        986 CIVIL APPLICATION NO. 8559 OF 2023
                   IN FAST/874/2023
                         WITH
          CIVIL APPLICATION NO. 8560 OF 2023
                   IN FAST/874/2023

The Ex. Engineer, Minor Irrigation Project No. 1 Aurangabad
                 Thr G.m.i.c.i. Aurangabad
                          VERSUS
             Narayan Sheku Kuklare And Anr
                             ...
                                   2                       ca 8555.23+ 4.odt

                                  AND

          987 CIVIL APPLICATION NO. 8565 OF 2023
                     IN FAST/868/2023
                           WITH
            CIVIL APPLICATION NO. 8566 OF 2023
                     IN FAST/868/2023

 The Ex. Engineer, Minor Irrigation Div. No. 1 Aurangabad Thr
                     Gmidc, Aurangabad
                           VERSUS
            Laxmibai Kushinath Kuklare And Anr
                               ...
 Advocate for Applicant : Ms. V.S. Swami h/f Mr. M.C. Swami
                              ...

                        CORAM : S. G. CHAPALGAONKAR, J.

Dated : August 16, 2024

PER COURT :-

Delay Condonation Application :-

1. Heard.

2. Issue notice to the Respondents, returnable on 11.10.2024.

Stay Application :-

1. Heard.

2. Issue notice to the Respondents, returnable on 11.10.2024.

3. Till the returnable date, there shall be ad-interim stay to the judgment and award under appeal, subject to condition that the applicant/s deposits entire awarded amount with the 3 ca 8555.23+ 4.odt

Registry of this Court within a period of eight weeks from today.

( S. G. CHAPALGAONKAR, J. ) ...

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