Mars Enterprises vs Mumbai Municipal Corpn. Of Gr. Mumbai
2024 Latest Caselaw 24203 Bom

Bombay High Court

Mars Enterprises vs Mumbai Municipal Corpn. Of Gr. Mumbai on 16 August, 2024

Bench: A.S. Chandurkar, Manish Pitale

                                                  WP-589-2001 with connected WP-455-2005.doc

BDP-SPS-




                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              ORDINARY ORIGINAL CIVIL JURISDICTION
                                 WRIT PETITION NO. 589 OF 2001

           O.N.G.C.                                              ... Petitioner.
             V/s.
           Municipal Corporation of Greater Mumbai               .... Respondent.

                                                 WITH
                                    NOTICE OF MOTION NO.573 OF 2004
                                                   IN
                                      WRIT PETITION NO.589 OF 2001

           Oil and Natural Gas Corporation Ltd.                  ....Petitioner
                 V/s
           Municipal Corporation of Greater Mumbai
           and Others                                            ..... Respondents.

                                                   WITH
                                        WRIT PETITION NO.455 OF 2005

           Mars Enterprises                                      ..... Petitioner
                V/s
           Mumbai Municipal Corporation of
           Greater Mumbai                                        ..... Respondent.

           -----
           Mr. S.B. Bhalwal with Mr. Kundanlal Patil i/b Vyas &
           Bhalwal, Advocates for Petitioner in WP/589/2001.

           Mr. Arup Dasgupta with Ms. Sonam Ghiya & Ms. Drkshika
           Hemnani i/b Jhangiani Narula & Associates, Advocates for
           Petitioner in WP/455/2005.

           Mr. A.Y. Sakhare, Senior Advocate with Mr. Rohan Mirpurey
           i/b Mr. Sunil Sonawane, Advocates for Respondent-MCGM.

           -----


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                                          WP-589-2001 with connected WP-455-2005.doc


                         CORAM: A.S. CHANDURKAR, MANISH PITALE &
                                     SANDEEP V. MARNE, JJ.

                          DATE:       16th August, 2024

P.C.:-

         Submissions of the learned counsel have been heard.                            The
judgment is reserved.


[ SANDEEP V. MARNE, J. ]            [ MANISH PITALE, J. ]    [ A.S. CHANDURKAR, J.]