O.N.G.C vs Mun. Corpn. Of Gr.Bombay And Ors
2024 Latest Caselaw 24201 Bom

Bombay High Court

O.N.G.C vs Mun. Corpn. Of Gr.Bombay And Ors on 16 August, 2024

Bench: A.S. Chandurkar, Manish Pitale

                                                             WP-589-2001 with connected WP-455-2005.doc

BDP-SPS-



BHARAT
DASHARATH
PANDIT
                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Digitally signed by
BHARAT
DASHARATH PANDIT
Date: 2024.08.16
                                         ORDINARY ORIGINAL CIVIL JURISDICTION
17:44:43 +0530

                                            WRIT PETITION NO. 589 OF 2001

                      O.N.G.C.                                              ... Petitioner.
                        V/s.
                      Municipal Corporation of Greater Mumbai               .... Respondent.

                                                            WITH
                                               NOTICE OF MOTION NO.573 OF 2004
                                                              IN
                                                 WRIT PETITION NO.589 OF 2001

                      Oil and Natural Gas Corporation Ltd.                  ....Petitioner
                            V/s
                      Municipal Corporation of Greater Mumbai
                      and Others                                            ..... Respondents.

                                                              WITH
                                                   WRIT PETITION NO.455 OF 2005

                      Mars Enterprises                                      ..... Petitioner
                           V/s
                      Mumbai Municipal Corporation of
                      Greater Mumbai                                        ..... Respondent.

                      -----
                      Mr. S.B. Bhalwal with Mr. Kundanlal Patil i/b Vyas &
                      Bhalwal, Advocates for Petitioner in WP/589/2001.

                      Mr. Arup Dasgupta with Ms. Sonam Ghiya & Ms. Drkshika
                      Hemnani i/b Jhangiani Narula & Associates, Advocates for
                      Petitioner in WP/455/2005.

                      Mr. A.Y. Sakhare, Senior Advocate with Mr. Rohan Mirpurey
                      i/b Mr. Sunil Sonawane, Advocates for Respondent-MCGM.

                      -----


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                                          WP-589-2001 with connected WP-455-2005.doc


                         CORAM: A.S. CHANDURKAR, MANISH PITALE &
                                     SANDEEP V. MARNE, JJ.

                          DATE:       16th August, 2024

P.C.:-

         Submissions of the learned counsel have been heard.                            The
judgment is reserved.


[ SANDEEP V. MARNE, J. ]            [ MANISH PITALE, J. ]    [ A.S. CHANDURKAR, J.]