The Chief Engineer Construction ... vs Anant Vitthal Magar And Ors
2024 Latest Caselaw 24018 Bom

Bombay High Court

The Chief Engineer Construction ... vs Anant Vitthal Magar And Ors on 14 August, 2024

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                                                      ca8525.24.odt

         IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                     BENCH AT AURANGABAD

              CIVIL APPLICATION NO. 8526 OF 2024 IN
               FIRST APPEAL ST. NO. 14643 OF 2024

The Chief Engineer
Construction Central Railway Solapur           .. Applicant

versus

Anant Vitthal Magar & others                   .. Respondents

Mr. A. D. Soman, Advocate for the Applicant.
Mr. S. B. Jadhav, AGP for the State.


                              WITH
              CIVIL APPLICATION NO. 8528 OF 2024 IN
               FIRST APPEAL ST. NO. 14656 OF 2024

The Chief Engineer
Construction Central Railway Solapur           .. Applicant

versus

Dinkark Savta Waghmare & others                      .. Respondents

Mr. A. D. Soman, Advocate for the Applicant.
Mr. S. B. Jadhav, AGP for the State.


                               CORAM : S. G. CHAPALGAONKAR, J.

DATE :14th AUGUST, 2024.

PER COURT :

1. Heard.

ca8525.24.odt

2. Issue notice to the Respondents, returnable on

09.10.2024. Learned AGP waives service of notice on behalf of the

State.

3. Till then, there would be ad-interim stay to the judgment

and award under challenge subject to condition that Appellant

deposits entire amount of award with the Registry of this Court

within a period of 8 weeks.

( S. G. CHAPALGAONKAR) Judge

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