Executive Engineer Jalna Minor ... vs The State Of Maharashtra And Ors
2024 Latest Caselaw 24005 Bom

Bombay High Court

Executive Engineer Jalna Minor ... vs The State Of Maharashtra And Ors on 14 August, 2024

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD

                  223 FIRST APPEAL NO. 2772 OF 2011
                                WITH
                    FIRST APPEAL NO. 2773 OF 2011
                                WITH
                    FIRST APPEAL NO. 2775 OF 2011
                                WITH
         CIVIL APPLICATION NO. 10251 OF 2011 IN FA/2775/2011
                                WITH
                    FIRST APPEAL NO. 2777 OF 2011
                                WITH
                    FIRST APPEAL NO. 2776 OF 2011
                                WITH
                    FIRST APPEAL NO. 2779 OF 2011
                                WITH
                    FIRST APPEAL NO. 2771 OF 2011
                                WITH
                    FIRST APPEAL NO. 2778 OF 2011
                                WITH
         CIVIL APPLICATION NO. 7365 OF 2024 IN FA/2776/2011
                                  ...

       EXECUTIVE ENGINEER, JALNA MONOR IRRIGATION DIVISION
                               VERSUS
          THE STATE OF MAH THR. COLLECTOR JALNA AND ORS
                                  ...
               Advocate for Appellant : Mr. B.R. Surwase
              AGP for Respondents 1 & 2 : Mr. S.N. Kendre
                                  ...

                    CORAM        : ARUN R. PEDNEKER, J.

                    Dated        : August 14, 2024

PER COURT :-

1. The learned counsel for the respondents/claimants has produced a

chart. The petitioner to verify the said chart and submit detailed

submissions along with judgment on which they wish to rely.

2. By way of last chance, stand over to 19.8.2024.

( ARUN R. PEDNEKER, J. )

ssc/