Drive India Enterprise Solutions Ltd vs Haier Telecom (India) Pvt. Ltd. And ...
2024 Latest Caselaw 23984 Bom

Bombay High Court

Drive India Enterprise Solutions Ltd vs Haier Telecom (India) Pvt. Ltd. And ... on 14 August, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                               1-IA-3099-2021.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                       IN ITS COMMERCIAL DIVISION

              INTERIM APPLICATION NO. 3099 OF 2021
                               IN
         COMMERCIAL EXECUTION APPLICATION NO. 849 OF 2019

 Drive India Enterprise Solutions Ltd.                  ... Applicant
 In the matter between :
 Drive Indian Enterprise Solutions Ltd.                 ... Applicant/
                                                        Decree Holder
             V/s.
 Haier Telecom (India) Pvt. Ltd.                        ... Judgment Debtor
             And
 Olive Global Holding Pvt. Ltd.                         ... Respondent

 Mr. Sarosh Bharucha alongwith Mr. Yash Arora instructed by Bharucha
 & Partners, Advocate for the Applicant.
 Mr. Akash Rebellow alongwith Hubab Sayyed, Mr. Nadeem Shama and
 Mr. Paras Gosar, Advocate for the Respondent (Garnishee) in IA-3099-
 2021.
                                CORAM     :     ABHAY AHUJA, J.

                                DATE      :     14 AUGUST, 2024
 P.C. :

1. Today when the matter is called, Mr. Bharucha appears for the

Decree Holder and submits that the lead Counsel is in a fixed matter

and some accommodation be granted.

2. Mr. Rebello appears for the Respondent/Garnishee and

submits to the orders of the Court.

3. Accordingly, list on 19th September 2024.

(ABHAY AHUJA, J.)