Cidco Aurangabad Through Its ... vs Devilal Nandram Kasure (Died) Through ...
2024 Latest Caselaw 23857 Bom

Bombay High Court

Cidco Aurangabad Through Its ... vs Devilal Nandram Kasure (Died) Through ... on 13 August, 2024

        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   BENCH AT AURANGABAD

                 967 CIVIL APPLICATION NO. 8366 OF 2024
                            IN FAST/18012/2024

Cidco Aurangabad Through Its Administrator Cidco Udyog Bhavan Aurangabad
                                VERSUS
                Devilal Nandram Kasure (died) Through His Lrs
                                      ...
Advocate for Applicant : Mr. Deshmukh Shambhuraje V
AGP for Respondents: Mr. A V Lavte
                                      ...
                                    WITH
         CIVIL APPLICATION NO. 8367 OF 2024 IN FAST/18012/2024


                        CORAM : S. G. CHAPALGAONKAR, J.

                       Dated      : August 13, 2024

PER COURT :-

CANO.8366/2024 IN FAST/18012/2024 :-

1. Heard.

2. Issue notice to the Respondents, returnable on 8.10.2024. Learned AGP waives notice for respondents-State.

CIVIL APPLICATION NO. 8367 OF 2024 IN FAST/18012/2024 :-

1. Heard.

2. Issue notice to the Respondents, returnable on 8.10.2024. Learned AGP waives notice for respondent-State.

3. There shall be ad-interim stay to the judgment and award under challenge subject to condition that the applicant deposits 75% amount of the impugned award alongwith interest with the Registry of this Court within a period of eight weeks from today.

( S. G. CHAPALGAONKAR, J. ) ...

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