Municipal Council, Tuljapur Thr The ... vs Subhash Kashinath Chatre And Ors
2024 Latest Caselaw 23855 Bom

Bombay High Court

Municipal Council, Tuljapur Thr The ... vs Subhash Kashinath Chatre And Ors on 13 August, 2024

        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   BENCH AT AURANGABAD

           982 CIVIL APPLICATION NO. 7414 OF 2022
                      IN FAST/7163/2020

 Municipal Council, Tuljapur Thr The Chief Officer, Tuljapur
                                 VERSUS
             Subhash Kashinath Chatre And Ors
                             ...
Advocate for Applicant : Mr. A.G. Deshmukh h/f Mr. K.K.
Kulkarni
AGP for Respondents: Mr. K S Patil
Advocate for Respondents : Mr. V.S. Tanwade

                          CORAM : S. G. CHAPALGAONKAR, J.

                         Dated         : August 13, 2024

PER COURT :-
1.      Issue   notice    to     the    respondents,   returnable   on

8.10.2024. Mr. Tanwade, learned counsel waives notice for respondent no.1. Learned AGP waives notice for respondent nos.2 and 3.

2. There shall be ad-interim stay to the extent of impugned judgment and award in appeal subject to condition that the appellant deposits entire amount under the award alongwith interest with the Registry of this Court within a period of eight weeks from today.

( S. G. CHAPALGAONKAR, J. ) ...

aaa/-