Citation : 2024 Latest Caselaw 23853 Bom
Judgement Date : 13 August, 2024
1
12955.23WP
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
972 WRIT PETITION NO. 12955 OF 2023
SHRIKRUSHNA DAULAT SHIMPI
VERSUS
RAJENDRA DAULAT SHIMPI
...
Advocate for the petitioner : Mr.G.V.Wani
Advocate for Respondent no.1 : Mr.Bipinchandra Patil
...
CORAM : ARUN R. PEDNEKER, J.
DATE : 13.08.2024
P.C. :
1] List this matter on 03.09.2024.
2] Written submissions along with judgments, if any, to be filed.
[ARUN R. PEDNEKER] JUDGE DDC
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!