Ivan Mendonca And Anr vs The Divisional Jt Registrar, ...
2024 Latest Caselaw 23850 Bom

Bombay High Court

Ivan Mendonca And Anr vs The Divisional Jt Registrar, ... on 13 August, 2024

Author: Sharmila U. Deshmukh

Bench: Sharmila U. Deshmukh

                                                     905- WP-13483-2023.doc


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    CIVIL APPELLATE JURISDICTION

                       WRIT PETITION NO.13483 OF 2023.

Ivan Mendonca And Anr.                                  ...Petitioners.

            Versus

The Divisional Jt Registrar, Co-Operative Societies,
Mumbai Div. And Ors.                             ...Respondents.


                             ------------
Mr. Ashish Kamat, Senior Advocate a/w. Mr. Aseem Naphade, Brian
Dlima, Raphal D'Souza for the Petitioners.
Dr. Abhinav Chandrachud and Mr. Clive D'Souza for the Respondent
No.3.
Mr. Nimay Dave, Mr. Siddhant Dhavale and Mr. Shubro Dey i/b Sutapa
Saha for the Respondent Nos.4 to 6.
Ms. Savita Prabhune, AGP for the Respondent-State.
                             ------------

                               Coram : Sharmila U. Deshmukh, J.

Date : 13th August 2024.

P. C. :

1. Arguments are concluded. Reserved for judgment.

2. Ad-interim relief granted earlier to continue till next date.

[Sharmila U. Deshmukh, J.]

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