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Sanjay S/O. Shyamrao Santoshwar vs State Of Maharashtra, Thr. Secretary, ...
2024 Latest Caselaw 23791 Bom

Citation : 2024 Latest Caselaw 23791 Bom
Judgement Date : 13 August, 2024

Bombay High Court

Sanjay S/O. Shyamrao Santoshwar vs State Of Maharashtra, Thr. Secretary, ... on 13 August, 2024

Author: Nitin W. Sambre

Bench: Nitin W. Sambre

                                                                1                            944-wp 2275.2024.odt


                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         NAGPUR BENCH, NAGPUR
                                                WRIT PETITION NO. 2275 OF 2024
                                       ( Sanjay S/o Shyamrao Santoshwar vs. State of Maharashtra and others )

                               Office Notes, Office Memorandum of Coram,
                               appearances, Court's orders of directions                  Court's or Judge's order
                               and Registrar's orders.

                                           Mr.R.R.Dawda, Advocate for the petitioner.
                                           Mr.A.M.Kadukar, Assistant Government Pleader for the respondent
                                           Nos.1 and 2.
                                           Mr.A.D.Kale, Advocate h/f Mr.D.M.Kale, Advocate for respondent
                                           Nos.3 and 4.

                                           CORAM : NITIN W. SAMBRE AND ABHAY J. MANTRI, JJ.

DATE : AUGUST 13, 2024

Our attention is invited to the order passed in Writ Petition No.5355/2019 (Ayubkhan Dildarkha Pathan and others vs. State of Maharashtra and others with connected petitions) decided on 27/01/2022.

2) It is claimed by the learned Counsel for the petitioner that the issue is covered by the said judgment.

3) Learned Counsel appearing for respondent Nos.3 and 4 would like to study and address on the aforesaid issue

4) Stand over to 09/09/2024 as a last chance for filing reply.

( ABHAY J. MANTRI, J. ) ( NITIN W. SAMBRE, J. )

KOLHE Signed by: Mr. Ravikant Kolhe Designation: PA To Honourable Judge Date: 14/08/2024 15:32:38

 
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