The Exe. Engineer, Irrigation M.I.D., ... vs Ravsaheb Sheshrao Satbhaye Died ...
2024 Latest Caselaw 23732 Bom

Bombay High Court

The Exe. Engineer, Irrigation M.I.D., ... vs Ravsaheb Sheshrao Satbhaye Died ... on 12 August, 2024

                                  {1}
                                                         51 sr.. stay.odt

           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      BENCH AT AURANGABAD


               CIVIL APPLICATION NO. 4299 OF 2024
                        IN FAST/971/2024

  THE EXE. ENGINEER, IRRIGATION M.I.D., (LOCAL DIV.) JALNA
                                                 ....Applicant
                          VERSUS

        RAVSAHEB SHESHRAO SATBHAYE DIED THROUGH LRS
                PARVATABAI RAVSAHEB SATBHAYE
                                            .....Respondent
                                  .....
Advocate for Applicant : Mr. Narwade Vinayak P


                          CORAM : S.G. CHAPALGAONKAR, J.

                            DATE : 12 AUGUST, 2024.

ORDER :

-

Heard.

Issue notice to respondents returnable on 7th October, 2024. There shall be ad-interim stay to the impugned judgment and award subject to condition that the applicant deposits the entire amount awarded within a period of eight weeks with the Registry of this Court.

[S.G. CHAPALGAONKAR] JUDGE

grt/-