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Shaureen Shamik Ambatkar vs U.O.I., Thr. Secy., Dept. Of Higher ...
2024 Latest Caselaw 23726 Bom

Citation : 2024 Latest Caselaw 23726 Bom
Judgement Date : 12 August, 2024

Bombay High Court

Shaureen Shamik Ambatkar vs U.O.I., Thr. Secy., Dept. Of Higher ... on 12 August, 2024

Bench: Avinash G. Gharote, M. W. Chandwani

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 4555 OF 2024
                              In
                        STAMP NO. OF

 Shaureen Shamik Ambatkar                         ....PETITIONER
               V/S
 U.o.i., Thr. Secy., Dept. Of Higher Education ....RESPONDENT

And Dept. Of Health And Family Welfare, Delhi And Ors

AKSHAY A NAIK for Petitioner (FOR R 1,2,4,) for Respondent

CORAM : HON'BLE SHRI JUSTICE AVINASH G. GHAROTE & HON'BLE SHRI JUSTICE M. W. CHANDWANI, JJ DATE : 12th August, 2024 P.C. :

Shri A.A.Naik Sr.Counsel with shri R.R.Deo Adv. for the petitioner. Shri S.A.Chaudhari Adv. for R-1,2 & 4. Shri A.S.Fulzele Addl.G.P. for R-5 & 7. Shri Rupesh Kumar Sr.Counsel with shri P.S.Chawhan Adv. for R-2. Shri N.A.Gaikwad Adv. for R-6. Shri R.M.Bhangde Adv. for R-3. CLOSED FOR THE JUDGMENT.

( FOR REGISTRAR JUDICIAL )

 
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