Mehul Shah vs Paras Porwal, (Since Deceased) ...
2024 Latest Caselaw 23647 Bom

Bombay High Court

Mehul Shah vs Paras Porwal, (Since Deceased) ... on 12 August, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                       9. IAL 24651-23 in COMEXL 24083-23.doc


                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           ORDINARY ORIGINAL CIVIL JURISDICTION

                                  INTERIM APPLICATION (L) NO. 24651 OF 2023
                                                    IN
                            COMMERCIAL EXECUTION APPLICATION (L) NO. 24083 OF 2023

                       Mehul Shah                                                        ...Applicant
                             V/s.
                       Paras Porwal (Since deceased) through Hrs.                        ...Respondents

                       Ms. Aneesha Munshi i/b Divya Shah Associates for the Applicant.
                       Ms. Apurva Manwani with Mr. Neel Kothari,Mr. Murtuza Bohra i/b
                       Agarwal and Dhanuka Legal for Judgment Debtor No.1.
                       Mr. Aseem Naphade i/b Sohan Salvi for Respondent No.4.
                       Mr. Amogh Singh with Mr. Rahul Arora i/b Jeet Gandhi for Intervenor

                                                 CORAM    :       ABHAY AHUJA, J.

                                                 DATE     :       12th AUGUST, 2024
                       P.C. :

1. Pursuant to the order dated 13th March, 2024, replies are sought

to be filed.

NIKITA YOGESH GADGIL

2. Registry to accept the replies.

3. Ms. Munshi, learned Counsel appearing for the Execution

Applicant seeks some time to file rejoinder.

4. Let the rejoinder be filed by the next date with copy to the other

side. List on 19th September, 2024.

(ABHAY AHUJA, J.)