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Mahesh Natvarlal Kothari And Anr vs C.B.I., B.S. And F.C., Mumbai
2024 Latest Caselaw 23620 Bom

Citation : 2024 Latest Caselaw 23620 Bom
Judgement Date : 12 August, 2024

Bombay High Court

Mahesh Natvarlal Kothari And Anr vs C.B.I., B.S. And F.C., Mumbai on 12 August, 2024

Bench: A. S. Gadkari, Neela Gokhale

RVC                                                       76-Wp-421-2020.doc



              IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                       CRIMINAL APPELLATE JURISDICTION

                  CRIMINAL WRIT PETITION NO. 421 OF 2020

      Anup Kumar Kishorilal Gond                      ]        ... Petitioner
             V/s.
1.    CBI, BS and FC, Mumbai                          ]
      Vide its RC4(E)/2002/CBI/BS&FC/Mumbai           ]
2.    The State of Maharashtra                        ]
3.    Union of India                                  ]        ... Respondents


                                 WITH
                 CRIMINAL WRIT PETITION NO. 457 OF 2020
                                 WITH
               INTERIM APPLICATION (ST.) NO. 19547 OF 2023
                                  IN
                 CRIMINAL WRIT PETITION NO. 457 OF 2020
                                 WITH
                 CRIMINAL WRIT PETITION NO. 877 OF 2020
                                 WITH
                CRIMINAL WRIT PETITION NO. 1001 OF 2020
                                 WITH
                CRIMINAL WRIT PETITION NO. 6420 OF 2021
                                 WITH
                CRIMINAL WRIT PETITION NO. 1118 OF 2022
                                 WITH
                CRIMINAL WRIT PETITION NO. 2956 OF 2022
                                 WITH
                CRIMINAL WRIT PETITION NO. 3575 OF 2022
                                 WITH
                CRIMINAL WRIT PETITION NO. 1999 OF 2023
                                 WITH
                CRIMINAL WRIT PETITION NO. 3872 OF 2023
                                 WITH
                CRIMINAL WRIT PETITION NO. 1084 OF 2024
                                 WITH
                CRIMINAL WRIT PETITION NO. 3750 OF 2019
                                 WITH
                                                                                  1/8


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 RVC                                                   76-Wp-421-2020.doc



               CRIMINAL WRIT PETITION NO. 3794 OF 2019
                               WITH
               CRIMINAL WRIT PETITION NO. 3598 OF 2021
                               WITH
              CRIMINAL WRIT PETITION NO. 4732 OF 2022
                               WITH
               CRIMINAL WRIT PETITION NO. 4968 OF 2022
                               WITH
               CRIMINAL WRIT PETITION NO. 5133 OF 2022
                               WITH
               CRIMINAL WRIT PETITION NO. 5146 OF 2022
                               WITH
               CRIMINAL WRIT PETITION NO. 5223 OF 2022
                               WITH
               CRIMINAL WRIT PETITION NO. 5248 OF 2022
                               WITH
               CRIMINAL WRIT PETITION NO. 5268 OF 2022
                               WITH
               CRIMINAL WRIT PETITION NO. 5280 OF 2022
                               WITH
               CRIMINAL WRIT PETITION NO. 5288 OF 2022
                               WITH
               CRIMINAL WRIT PETITION NO. 5294 OF 2022
                               WITH
              CRIMINAL APPLICATION (APL) NO. 05 OF 2020
                               WITH
            CRIMINAL REVISION APPLICATION NO. 259 OF 2014
                               WITH
            CRIMINAL REVISION APPLICATION NO. 574 OF 2015
                               WITH
            CRIMINAL REVISION APPLICATION NO. 587 OF 2015
                               WITH
            CRIMINAL REVISION APPLICATION NO. 323 OF 2016
                               WITH
            CRIMINAL REVISION APPLICATION NO. 332 OF 2016
                               WITH
            CRIMINAL REVISION APPLICATION NO. 350 OF 2016
                               WITH
            CRIMINAL REVISION APPLICATION NO. 351 OF 2016
                               WITH
                INTERIM APPLICATION NO. 1319 OF 2019
                               WITH
            CRIMINAL REVISION APPLICATION NO. 352 OF 2016

                                                                              2/8


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 RVC                                                   76-Wp-421-2020.doc



                                WITH
           CRIMINAL REVISION APPLICATION NO. 668 OF 2016
                                WITH
           CRIMINAL REVISION APPLICATION NO. 334 OF 2017
                                WITH
           CRIMINAL REVISION APPLICATION NO. 457 OF 2018
                                WITH
           CRIMINAL REVISION APPLICATION NO. 625 OF 2018
                                WITH
               INTERIM APPLICATION (ST.) NO.14764 OF 2024
                                WITH
           CRIMINAL REVISION APPLICATION NO. 639 OF 2018
                                WITH
          CRIMINAL APPLICATION IN REVISION NO.611 OF 2018
                                WITH
           CRIMINAL REVISION APPLICATION NO. 693 OF 2018
                                WITH
            CRIMINAL REVISION APPLICATION NO. 19 OF 2019
                                WITH
           CRIMINAL REVISION APPLICATION NO. 213 OF 2019
                                WITH
           CRIMINAL REVISION APPLICATION NO. 342 OF 2019
                                WITH
         CRIMINAL REVISION APPLICATION (ST.) NO. 350 OF 2019
                                 WITH
          CRIMINAL APPLICATION IN REVISION NO.318 OF 2019
                                WITH
           CRIMINAL REVISION APPLICATION NO. 474 OF 2019
                                 WITH
             INTERIM APPLICATION (ST.) NO. 15225 OF 2024
                                WITH
           CRIMINAL REVISION APPLICATION NO. 533 OF 2019
                                WITH
           CRIMINAL REVISION APPLICATION NO. 576 OF 2019
                                WITH
           CRIMINAL REVISION APPLICATION NO. 580 OF 2019
                                WITH
           CRIMINAL REVISION APPLICATION NO. 605 OF 2019
                                WITH
            CRIMINAL REVISION APPLICATION NO. 63 OF 2021
                                WITH
            CRIMINAL REVISION APPLICATION NO. 91 OF 2021
                                WITH

                                                                              3/8


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 RVC                                                        76-Wp-421-2020.doc



            CRIMINAL REVISION APPLICATION NO. 101 OF 2021
                               WITH
            CRIMINAL REVISION APPLICATION NO. 106 OF 2021
                               WITH
            CRIMINAL REVISION APPLICATION NO. 107 OF 2021
                               WITH
            CRIMINAL REVISION APPLICATION NO. 108 OF 2021
                               WITH
            CRIMINAL REVISION APPLICATION NO. 231 OF 2021
                               WITH
            CRIMINAL REVISION APPLICATION NO. 246 OF 2021
                               WITH
            CRIMINAL REVISION APPLICATION NO. 247 OF 2021
                               WITH
            CRIMINAL REVISION APPLICATION NO. 248 OF 2021
                               WITH
            CRIMINAL REVISION APPLICATION NO. 255 OF 2021
                               WITH
            CRIMINAL REVISION APPLICATION NO. 291 OF 2021
                               WITH
                   CRIMINAL APPEAL NO. 05 OF 2020



Mr. Niteen Pradhan a/w Ms. Shubhada Khot, Mr. Shahen Pradhan, Mr. Danish
Patel, Mr. Anthony Nadar, Ms. Shambhavi Desai & Ms. Shruti Jagtap for
Petitioner in WP Nos. 421/2020, 457/2020, 1999/2023, 3750/2019 &
3794/2019.

Mr. Nitin Pradhan a/w. Mr. Ashok Mishra, Ms. Madhu Rani, Mr. Ameet Mehta,
Mr. Dhara Chauhan, Ms. Kinjal Mehta, Ms. Prapti Patil, Mr. Jilesh Sanghavi &
Mr. Shreyas Mhapankar i/b M/s. Solicis Lex for Applicant in APL Nos.
05/2020.


Mr. Niteen Pradhan a/w. Ms. Shubhada Khot, Mr. Shahen Pradhan, Mr. Danish
Patel, Mr. Anthony Nadar, Ms. Shambhavi Desai & Ms. Shruti Jagtap for
Applicant in Revision Nos. 668/2016.

Mr. Haresh Jagtiani, Senior Advocate a/w. Mr. Vijay Shingnapurkar, Mr.
Suprabh Jain, Mr. Harshad Shingnapurkar & Mr. Pushpvijay Kanoji for
Petitioner in WP Nos. 877/2020, 1001/2020 & 3575/2022 and for Applicant
in Revision Nos. 19/2019,

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 RVC                                                         76-Wp-421-2020.doc




Mr. Sanjeev Kadam a/w. Mr. Ramdas Hake Patil, Ms. Varsha Thorat, Mr. Sohel
Mujawar, Mr. Pratik Deshmukh & Mr. Prashant Raul for Petitioner in WP Nos.
6420/2021 & 3872/2023 and for Applicant in Revision Nos. 574/2015,
457/2018, 342/2019, (St.) 350/2019, 576/2019 & 605/2019.


Mr. Girish Kulkarni, Senior Advocate a/w. Mr. Kripashankar Pandey, Ms.
Mrunmai Kulkarni, Mr. Mayur Tamare & Mr. Abhishek K. for Petitioners in WP
Nos. 1118/2022.


Mr. Amit Desai, Senior Advocate a/w. Mr. Gopal Shenoy, Mr. Nishit Dhruva, Mr.
Prakash Shinde, Ms. Niyati Merchant & Mr. Harsh Sheth i/b. MDP and
Partners for Applicant in Revision Nos. 351/2016.


Mr. V.P. Sawant, Senior Advocate a/w. Mr. Nitin Dhumal for Petitioners in WP
Nos. 2956/2022.


Mr. Harihar Bhave a/w Ms. Smruti Jadhav i/by Bhave and Company for
Petitioner in WP Nos. 1084/2024 and for Applicant in Revision Nos.
231/2021.


Mr. R.M. Tiwari for Petitioner in WP Nos. 3598/2021, 4732/2022, 4968/2022,
5133/2022, 5146/2022, 5223/2022, 5248/2022, 5268/2022, 5280/2022,
5288/2022 & 5294/2022.


Mr. Yash Wardhan Tiwari a/w Ms. Deepa Panickar for Applicant in Revision
Nos. 259/2014.


Mr. Pranav Bhadeka a/w. Mr. Prashant Pawar for Applicant in Revision Nos.
323/2016.


Mr. Nishit Dhruva a/w. Mr. Prakash Shinde, Ms. Niyati Merchant, Mr. Harsh
Sheth i/b. MDP and Partners for Applicant in Revision Nos. 350/2016 &
352/2016.




                                                                                    5/8


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Mr. Mahesh Mule, Spl.P.P. a/w Ms.Nidhi Narwekar & Ms.Varsha Bhandari for
Respondent in WP/457/2020 and for Applicant in IA/ST/19547/2023.


Mr. Gopalkrishna Shenoy i/b. Mr. Pawan Mali for Applicant in Revision Nos.
625/2018 & 474/2019.


Mr. P. R. Arjunwadkar i/b. Ms. Prabha Badadare for Applicant in Revision Nos.
213/2019.


Mr. Harshad Bavkar for Applicant in Revision Nos. 580/2019.


Mr. Apoorv Singh a/w. Mr.Saurabh Desai, Mr.Ankit R. Upadhyay for Applicant
in Revision Nos. 63/2021, 91/2021, 101/2021, 106/2021, 107/2021,
108/2021, 246/2021, 247/2021, 248/2021, 255/2021 & 291/2021.


Ms. Shivani Jadhav i/b Ms. Krupali Hiren Rajani for Appellant in Appeal No.
05/2020.


Mr. Amit Munde, Spl. P.P. a/w. Mr. Jai Vohra for Respondent-C.B.I. in WP Nos.
421/2020, 877/2020, 1118/2022, 1999/2023, 1084/2024, 3750/2019 &
3794/2019 and for Applicant in Revision Nos. 259/2014, 574/2015,
668/2016, 19/2019, (St.) 350/2019 & 231/2021.


Mr. Kuldeep Patil a/w. Mr. Ashish Srivastava for Respondent-C.B.I. in WP Nos.
1001/2020, 6420/2021, 3598/2021, 4732/2022, 4968/2022, 5133/2022,
5146/2022, 5223/2022, 5248/2022, 5268/2022, 5280/2022, 5288/2022,
5294/2022 & 323/2016 and for Applicant in Revision Nos. 334/2017,
213/2019, 63/2021, 91/2021, 101/2021, 106/2021, 107/2021, 108/2021,
246/2021, 247/2021, 248/2021, 255/2021, 291/2021,


Mr. Shreeram Shirsat a/w. Mr. Nikhil Daga, Mr. Nishad Mokashi, Ms. Karishma
Rajesh & Mr. Shekhar Mone for Respondent-C.B.I. in WP Nos. 3575/2022 and
for Applicant in APL Nos. 05/2020.




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Mr. D.P. Singh a/w Mr. Kuldeep Patil, Mr. Ashish Srivastava for Respondent
C.B.I. in Revision Nos. 625/2018.


Ms. Savita Ghanwat, PI/IO & Mr. Patil, Dy.S.P., State C.I.D., Pune.

Smt. Anamika Malhotra, Addl. PP for the State in WP Nos. 457/2020,
1999/2023, 4968/2022, 5288/2022 and for Applicant in Revision Nos.
332/2016, 625/2018, 474/2019, 101/2021 & 248/2021,


Ms. Madhavi H. Mhatre, A.P.P. for Respondent-State in WP Nos. 421/2020,
3872/2023, 5133/2022, 5294/2022 & 350/2016 and for Applicant in
Revision Nos. 639/2018, 533/2019, 106/2021 & 255/2021,


Mr. Vinod Chate, A.P.P. for Respondent-State in WP Nos. 877/2020, 1084/2024
& 5146/2022, for Applicant in APL Nos. 05/2020 and for Applicant in
Revision Nos. 351/2016, 693/2018, 576/2019, 107/2021 & 291/2021.


Mr. Anand S. Shalgaonkar, A.P.P. for Respondent-State in WP Nos. 2956/2022,
1001/2020, 3750/2019, 5223/2022, & Revision Nos. 259/2014, 352/2016,
19/2019, 580/2019 & 108/2021 and Appeal No. 05/2020.


Mr. Ashish I. Satpute, APP for Respondent-State in WP Nos. 6420/2021,
3794/2019 & 5248/2022 and for Applicant in Revision Nos. 574/2015,
668/2016, 213/2019, 605/2019 & 231/2021.


Mr. Vishwajit N. Sagare, A.P.P. for Respondent-State in WP Nos. 3598/2021 &
5268/2022 and for Applicant in Revision Nos. 587/2015, 334/2017,
342/2019, 63/2021 & 246/2021.


Mr. Sukanta Karmakar, A.P.P. for Respondent-State in WP Nos. 3575/2022,
4732/2022 & 5280/2022 and for Applicant in Revision Nos.323/2016,
457/2018, (St.) 350/2019, 91/2021 & 247/2021.


Mr. Devang Vays, A.S.G. a/w Mr. S.K. Halwasia, Additional Public Prosecutor,
Mr. Keshav Thakur & Ms. Dipsikha Deka for Respondent-UoI in all matters.


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            RVC                                                                   76-Wp-421-2020.doc




                                                       CORAM : A. S. GADKARI AND
                                                               DR. NEELA GOKHALE, JJ.

DATE : 12th August 2024.

P. C. :-

1) Mr. Niteen Pradhan, learned counsel tendered across the bar

written submissions. The same is taken on record.

2) Mr. R.M. Tiwari, learned Advocate had tendered across the bar

'Points in Issue' on 9th August 2024. Today, he tendered across the bar a

compilation of Judgments. The same is taken on record.

3) At the request of learned counsel for the Union of India, stand

over to 4th September 2024 at 2.30 p.m..

4) Ad-interim relief, if any granted earlier, to continue until further

Orders.

( DR. NEELA GOKHALE, J. ) ( A.S. GADKARI, J. )

RAJESH RAJESH VASANT VASANT CHITTEWAN CHITTEWAN Date: 2024.08.22 17:35:40 +0530

 
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