Dinesh S/O Laxman Ghate vs The State Of Maharashtra Through Police ...
2024 Latest Caselaw 23533 Bom

Bombay High Court

Dinesh S/O Laxman Ghate vs The State Of Maharashtra Through Police ... on 9 August, 2024

                                                  905-APEAL-363-2018.odt


          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     BENCH AT AURANGABAD

                CRIMINAL APPEAL NO. 363 OF 2018

                      Dinesh S/o Laxman Ghate
                               VERSUS
        The State Of Maharashtra Through Police Inspector
            Police Station Satara District-aurangabad.

                              ***

• Ms. P. H. Suryawanshi, Advocate for the Appellant (appointed) • Mr. S. K. Shirse, APP for the Respondent/State ***

CORAM : KISHORE C. SANT, J DATE : AUGUST 09, 2024

PER COURT :

1. Learned APP to verify the present position in

respect of suffering of the sentence by the Appellant

as the judgment and order is dated 16.04.2018 whereas

the order of suspension of sentence is passed by this

Court on 29.07.2019 i.e., more than a year and three

months.

2. Stand over to 16th August, 2024.

(KISHORE C. SANT, J.)

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