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Sudhakar Balkrishna Deshpande Decd ... vs Sub-Divisional Officer, Malshiras ...
2024 Latest Caselaw 23525 Bom

Citation : 2024 Latest Caselaw 23525 Bom
Judgement Date : 9 August, 2024

Bombay High Court

Sudhakar Balkrishna Deshpande Decd ... vs Sub-Divisional Officer, Malshiras ... on 9 August, 2024

Author: Sharmila U. Deshmukh

Bench: Sharmila U. Deshmukh

                                                                                     47-WP-9509-2023.doc


                                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                     CIVIL APPELLATE JURISDICTION

                                                WRIT PETITION NO.9509 OF 2023
                             Sudhakar Balkrishna
                             Deshpande Decd Thru Lhrs And Anr.                             ...Petitioners
                                     Versus
                             Sub-Divisional Officer,
                             Malshiras Division And Ors.                                   ...Respondents

                                                            WITH
                                                WRIT PETITION NO.9484 OF 2023
                             Shashikant Vishwanath
                             Deshpande Decd Thru Lhrs And Anr.                             ...Petitioners
                                     Versus
                             Sub-Divisional Officer,
                             Malshiras Division And Ors.                                   ...Respondents

                                                              ------------
                             Adv. Dheeraj Patil, Adv. Drupad S. Patil for the Petitioner.
                             Adv. P. J. Gavhane, AGP for the State.
                             Adv. Anjali S. Shinde h/f Nitin P. Deshpande for Respondent No. 3 .
                                                              ------------

                                                           Coram : Sharmila U. Deshmukh, J.

Date : August 9, 2024.

P. C. :

1. Connected Petition is pending for judgment.

2. List on 4th September, 2024.

[Sharmila U. Deshmukh, J.]

Harish 1 of 1 Signed by: Harish V. Chaudhari Designation: PA To Honourable Judge Date: 13/08/2024 12:02:35

 
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