Proposed Kalbhairavnath Vividh ... vs Kalaskarwadi Vividh Karyakari Seva ...
2024 Latest Caselaw 23492 Bom

Bombay High Court

Proposed Kalbhairavnath Vividh ... vs Kalaskarwadi Vividh Karyakari Seva ... on 9 August, 2024

Author: A.S. Chandurkar

Bench: A.S. Chandurkar

                   4-WP-3712-17 GROUP.doc                                                Rameshwar Dilwale



RAMESHWAR
LAXMAN                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
DILWALE                                         CIVIL APPELLATE JURISDICTION

Digitally signed
by RAMESHWAR                                 WRIT PETITION NO.3712 OF 2017
LAXMAN
DILWALE
Date: 2024.08.09
19:31:00 +0530
                   Kalaskarwadi Vividh Karyakari Seva Sahakari
                   Sanstha Maryadit and Anr.                                     .. Petitioners

                                Vs.
                   The State of Maharashtra & Ors.                               .. Respondents

                                                          WITH
                                            CIVIL APPLICATION NO.957 OF 2017

                   Proposed Kalbhairavnath Vividh Karyakari
                   Seva Sahakari Sanstha Maryadeet                               .. Applicant

                                Vs.
                   Kalaskarwadi Vividh Karyakari Seva Sahakari
                   Sanstha Maryadit and Ors.                                     .. Respondents

                                                          WITH
                                            CIVIL APPLICATION NO.958 OF 2017

                   Proposed Abasaheb Sarode Vividh
                   Karyakari Seva Sahakari Sanstha Maryadit                      .. Applicant

                                Vs.
                   Kalaskarwadi Vividh Karyakari Seva Sahakari
                   Sanstha Maryadit and Ors.                                     .. Respondents


                                                     WITH
                                       CIVIL APPLICATION NO.959 OF 2017

                   Proposed Mesaimata Vividh Karyakari
                   Seva Sahakari Sanstha Maryadit & Ors.                         .. Applicants

                                Vs.
                   Kalaskarwadi Vividh Karyakari Seva Sahakari
                   Sanstha Maryadit and Ors.                                     .. Respondents


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 4-WP-3712-17 GROUP.doc                                                Rameshwar Dilwale




                                      WITH
                          WRIT PETITION NO.4943 OF 2017

Vijay Namdev Kusekar and Anr.                                 .. Petitioners

                 Vs.
The State of Maharashtra & Ors.                               .. Respondents

                                     WITH
                         WRIT PETITION NO.13990 OF 2023

The Dighanchi Vivid Karyakari Seva Sahakari
Sanstha Maryadit and Anr.                                     .. Petitioners

             Vs.
The State of Maharashtra & Ors.                               .. Respondents
                                       ...

Mr. S. S. Kanetkar with Mr. Yash Dewal, Advocates for petitioners in WP/3712/2017.

Mr. Sagar A. Rane, Advocate for petitioners in WP/4943/2017. Mr. Nilesh Wable with Ms. Rutuja Khatmode i/by Mr. Umesh Mankapure, Advocates for petitioners in WP/13990/2023. Mr. N. C. Walimbe with Ms. Kavita N. Solunke, AGP for Respondent- State.

Mr. Sandesh D. Patil with Mr. Chintan Shah with Mr. Krishnakant Deshmukh, Advocates for respondent no.5. Mr. Ramanand Salunke under Secretary Legal & Mr. Rahul Shinde Desk Officer present in Court.

...

CORAM : A.S. CHANDURKAR & JITENDRA JAIN, JJ DATE : 09TH AUGUST, 2024.

P.C. :

1. The submissions of the learned counsel for the parties have

been heard. The judgment is reserved.

[ JITENDRA JAIN, J. ] [ A.S. CHANDURKAR, J. ]