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Janabai Ramchandra Bhondwe And Anr vs Hari Laxman Rakshe And Ors
2024 Latest Caselaw 23482 Bom

Citation : 2024 Latest Caselaw 23482 Bom
Judgement Date : 9 August, 2024

Bombay High Court

Janabai Ramchandra Bhondwe And Anr vs Hari Laxman Rakshe And Ors on 9 August, 2024

Author: A.S. Chandurkar

Bench: A.S. Chandurkar

2-SA-593-87-403-90-733-04.doc                                        Rameshwar Dilwale




      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          CIVIL APPELLATE JURISDICTION

                       SECOND APPEAL NO.593 OF 1987
Smt. Radhabai Balasaheb Shirke                               .. Appellant
            Vs.
Shri. Keshav Ramchandra Jadhav & Ors.                        .. Respondents

                                  WITH
                       SECOND APPEAL NO.403 OF 1990

Anusayabai w/o Keru @ Kerba Gore                             .. Appellant
           Vs.
Sonabai w/o Piloba Korde & Anr.                              .. Respondents

                                  WITH
                       SECOND APPEAL NO.733 OF 2004

Janabai Ramchandra Bhondwe & Anr.                   .. Appellants
           Vs.
Hari Laxman Rakshe & Ors.                           .. Respondents
                                       ...

Mr. U. B. Nighot, Advocate for appellant in SA/593/1987. Mr. Sarthak S. Diwan with Mr. Akshay Kulkarni, Advocates for respondent nos.1A to 1C in SA/593/1987 Adv. S. Patil i/by Mr. Abhijeet Kadam, Advocates for respondent no.3 in SA/403/1990.

Adv. M. S. Lagu with Mr. Sagar Patil, Advocates for appellant in SA/733/2004.

...

                                    CORAM :      A.S. CHANDURKAR &
                                                 JITENDRA JAIN, JJ
                                    DATE     :   09th AUGUST, 2024.
P.C. :

1. Mr. U. B. Nighot, learned counsel for the appellants has

tendered compilation of judgments alongwith relevant provisions,

the same is taken on record.

2-SA-593-87-403-90-733-04.doc Rameshwar Dilwale

2. The learned counsel for the parties consent for hearing the

present proceedings on 31/08/2024 at 10:30 am.

3. Stand over to 31/08/2024 at 10:30 am.

[JITENDRA JAIN, J. ] [ A.S. CHANDURKAR, J. ]

 
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