Veena Realcon Pvt. Ltd. Through Its ... vs Shivkumar Inamdar And Anr
2024 Latest Caselaw 23477 Bom

Bombay High Court

Veena Realcon Pvt. Ltd. Through Its ... vs Shivkumar Inamdar And Anr on 9 August, 2024

                                                                                        24.465.24 SA.docx

      Iresh
                                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                                       CIVIL APPELLATE JURISDICTION

                                                  SECOND APPEAL NO. 465 OF 2024
                                                              WITH
                                               INTERIM APPLICATION NO. 11034 OF 2024
                                                                IN
                                                  SECOND APPEAL NO. 465 OF 2024


                             Veena Realcon Pvt. Ltd. through                              .....Appellant
                             its Director Mr. Nikunj Haresh Sanghavi

                                    Vs.

                             Shivkumar Inamdar and anr                                    .....Respondents

                             Mr. Devashish Godbole a/w Mr. Viraj Jadhav i/b Mr. Omkar Kulkarni for
                             the appellant
                             Ms. Padma Chinta a/w Shirin Shaikh i/b Mr. Yash Legal for the
                             respondents

                                                             CORAM : GAURI GODSE, J.

                                                             DATE :   9th AUGUST 2024


                             ORDER:

1. Learned counsel for the appellant submits that Second Appeal

No. 464 of 2024 arising out of the same impugned Judgment is due on

14th August 2024. He therefore requests that both the second appeals

IRESH by IRESH MASHAL be heard together.

Date:

MASHAL 2024.08.09 18:34:23 +0530

24.465.24 SA.docx

2. List this second appeal alongwith Second Appeal No. 464 of

2024 on 14th August 2024.

[GAURI GODSE, J.]