The Ex. Engineer, Minor Irrigation Div. ... vs Kishan Gangadhar Khandare And Ors
2024 Latest Caselaw 23397 Bom

Bombay High Court

The Ex. Engineer, Minor Irrigation Div. ... vs Kishan Gangadhar Khandare And Ors on 8 August, 2024

                                   -2-
                                                        ca8561.23.odt

         IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                     BENCH AT AURANGABAD

                  994 CIVIL APPLICATION NO. 8562 OF 2023
                            IN FAST/20292/2022

The Ex. Engineer, Minor Irrigation Div
Osmanabad                                         ....Applicant

VERSUS

Kishan Gangadhar Khandare
& others                                        .....Respondents
.....
Ms. V. S. Swami, Advocate holding for Mr. M. C. Swami, Advocate for
Applicant
                             CORAM : S. G. CHAPALGAONKAR, J.

                             DATE      :8th AUGUST, 2024.
PER COURT :


1.       Heard.

2. Issue notice to Respondents, returnable on 03.10.2024.

3. There shall be ad-interim stay to the judgment and award

passed by the Reference Court subject to condition that the Appellant

deposits entire awarded amount within a period of eight weeks from

today.

( S. G. CHAPALGAONKAR) Judge dyb