Devendra Dagadu Shinde Through Natural ... vs Sachin Jadhav And Another
2024 Latest Caselaw 23392 Bom

Bombay High Court

Devendra Dagadu Shinde Through Natural ... vs Sachin Jadhav And Another on 8 August, 2024

Author: Vibha Kankanwadi

Bench: Vibha Kankanwadi

              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         BENCH AT AURANGABAD


                   CONTEMPT PETITION NO.707 OF 2024


                        DEVENDRA DAGADU SHINDE
                                   VERSUS
                      SACHIN JADHAV AND ANOTHER
                                      ...
                   Mr. S.S. Phatale, Advocate for petitioner
                  Mr. A.M. Phule, AGP for respondents/State
                                      ...

                               CORAM :      SMT. VIBHA KANKANWADI &
                                            ABHAY S. WAGHWASE, JJ.
                               DATE :       08th AUGUST, 2024


ORDER :

1 Not on Board. Taken on board upon mentioning.

2 Learned AGP, upon instructions, makes a statement that by

Monday i.e. 12.08.2024 the order would be passed. This statement is

recorded. If the order/Judgment is not passed, then the matter be circulated

thereafter.

(ABHAY S. WAGHWASE, J.) ( SMT. VIBHA KANKANWADI, J. ) agd