Ashwini Anil Ganu vs Innovative Technomics Private Ltd. And ...
2024 Latest Caselaw 23391 Bom

Bombay High Court

Ashwini Anil Ganu vs Innovative Technomics Private Ltd. And ... on 8 August, 2024

Gayatri Shimpi                                                                 905-WP-160-2024.docx



           IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                       CIVIL APPELLATE JURISDICTION

                         WRIT PETITION NO.160 OF 2024


Anil Govind Ganu                                                      ....Petitioner
      V/s.
Innovative Technomics Pvt. Ltd. and Ors.                              ....Respondents

                                    WITH
                         WRIT PETITION NO.161 OF 2024

Ashwini Anil Ganu                        ....Petitioner
     V/s.
Innovative Technomics Pvt. Ltd. and Ors. ....Respondents
________________________________________________

Mr. Kiran S. Bapat, Senior Advocate i/b Mr. Gauvav S. Gawande & Mr.
J. M. Joshi, Advocate for the Petitioners.
Mr. Prashant P. Kshirsagar a/w Mr. Aniruddha M. Sanap i/b Sarvadnya
Legal Associates, for the Respondents.
________________________________________________


                                       CORAM : SANDEEP V. MARNE, J.

                                         Date     : 8 AUGUST 2024.
P.C. :

1)          Mr. Bapat the learned senior advocate appearing for Petitioners

and Mr. Kshirsagar the learned counsel appearing for Respondents have advance submissions with reference to the quarries raised by this Court.

2) Arguments heard. Judgment reserved.

[SANDEEP V. MARNE, J.]

___Page No.1 of 1___ 8 August 2024