Ramkrushna Alias Ramkisan Damodhar ... vs The Deputy Charity Commissioner And ...
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Bombay High Court

Ramkrushna Alias Ramkisan Damodhar ... vs The Deputy Charity Commissioner And ... on 8 August, 2024

              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         BENCH AT AURANGABAD

                    904 WRIT PETITION NO. 8411 OF 2024

            RAMKRUSHNA ALIAS RAMKISAN DAMODHAR SHINDE
                                    VERSUS
            THE DEPUTY CHARITY COMMISSIONER AND OTHERS
                                       ...
       Advocate for the Petitioner : Mrs. R.S. Kulkarni h/f. Mr. D.A. Bide
               AGP for Respondent/State : Mr. K.N. Lokhande
                  Advocate for Respondent 8 : Mr. A.D. Khot
                                       ...

                     CORAM         : ARUN R. PEDNEKER, J.

                     Dated         : August 08, 2024

PER COURT :-

1. The learned counsel for the respondent relies upon para No. 5 the

judgment of this Court in Writ Petition No. 3788/2021 dated 18.11.2021

(Anand Sheshrao Bharose Vs. Rahul Vedprakash Patil and Ors.) and submits

that against the present order impugned in this writ petition, revision is

available and efficacious alternate remedy is available.

2. The petitioner is to examine the judgment and make submission. List

the matter on 9.8.2024.

( ARUN R. PEDNEKER, J. )

ssc/