Himanshu S/O Diliprao Narnaware vs The Vice-Chairman/Member Secy., S.T. ...
2024 Latest Caselaw 23386 Bom

Bombay High Court

Himanshu S/O Diliprao Narnaware vs The Vice-Chairman/Member Secy., S.T. ... on 8 August, 2024

Bench: Avinash G. Gharote, M. W. Chandwani

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 3960 OF 2023
                              In
                        STAMP NO. OF

 Himanshu S/o Diliprao Narnaware               ....PETITIONER
              V/S
 The Vice-chairman/member Secy., S.t. Caste ....RESPONDENT

Certificate Scrutiny Committee, Nagpur

PREETI D RANE for Petitioner for Respondent

CORAM : HON'BLE SHRI JUSTICE AVINASH G. GHAROTE & HON'BLE SHRI JUSTICE M. W. CHANDWANI, JJ DATE : 8th August, 2024 P.C. :

Ms.Preeti Rane Adv. for the petitioner. Shri M.J.Khan AGP for the respondent. CLOSED FOR THE JUDGMENT/ORDERS.

( FOR REGISTRAR JUDICIAL )