Montecarlo Limited vs Public Works Department Government Of ...
2024 Latest Caselaw 23378 Bom

Bombay High Court

Montecarlo Limited vs Public Works Department Government Of ... on 8 August, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

    2024:BHC-OS:11924


                                                                               901. COMEXL 29770-23.doc


                                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                            ORDINARY ORIGINAL CIVIL JURISDICTION

                             COMMERCIAL EXECUTION APPLICATION (L) NO. 29770 OF 2023

                        Montecarlo Limited                                           ...Applicant
                              V/s.
                        Public Works Department Govt. of
                        Maharashtra National Highway Division                        ...Respondent

                        Mr. Narendra Devvansh i/b Kalpesh Joshi Associates, Advocate for the
                        Applicant/judgment Creditor.

                                               CORAM    :    ABHAY AHUJA, J.

DATE : 8th AUGUST, 2024

P.C. :

1. Mr. Devvansh, learned Counsel appears for the Applicant and

submits that he has instructions to withdraw the Application.

2. The Execution Application accordingly stands disposed as

withdrawn.

(ABHAY AHUJA, J.)

Digitally signed by NIKITA NIKITA YOGESH YOGESH GADGIL GADGIL Date:

2024.08.08 15:27:43 +0530