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Alex S/O Issac vs The State Of Maharashtra
2024 Latest Caselaw 23377 Bom

Citation : 2024 Latest Caselaw 23377 Bom
Judgement Date : 8 August, 2024

Bombay High Court

Alex S/O Issac vs The State Of Maharashtra on 8 August, 2024

Bench: R.P. Mohite-Dere, Prithviraj K. Chavan

                                                                              Board Sr.No.:-14

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

             CR. WRIT PETITION NO. 3898 OF 2023

 Alex S/o Issac                                        ....PETITIONER
             V/S
 The State Of Maharashtra                            ....RESPONDENT

MR. NITIN SHIVRAM SATPUTE a/w Mr. Deepak Jagdev and Ms. Shobha Buddhiwant for Petitioner Mrs. P.P.Shinde, APP Mr. Satish Kamat for R-2

CORAM : HON'BLE JUSTICE REVATI MOHITE DERE & HON'BLE SHRI JUSTICE PRITHVIRAJ K. CHAVAN, JJ DATE : 8th August, 2024 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

 
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