Thursday, 14, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Global Power Systems Thr. Its Prop. ... vs Swapanpurti Foods Pvt. Lts. Thr. Its ...
2024 Latest Caselaw 23106 Bom

Citation : 2024 Latest Caselaw 23106 Bom
Judgement Date : 7 August, 2024

Bombay High Court

Global Power Systems Thr. Its Prop. ... vs Swapanpurti Foods Pvt. Lts. Thr. Its ... on 7 August, 2024

                                                                     1                          62appa346.2023.odt

                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          NAGPUR BENCH : NAGPUR
                                      CRIMINAL APPLICATION (APPA) NO. 439/2023
                                                         IN
                                       CRIMINAL APPEAL STAMP NO. 2342 OF 2013
                                Global Power Systems Vs Swapanpurti Foods Pvt. Ltd. and others
                   Office Notes, Office Memoranda of              Court's or Judge's Order
                   Coram, appearances, Court's Orders
                   or directions and Registrar's order
                                    Mr. Bhushan Sachdev, counsel h/f Mr. S.G. Karmarkar, counsel for applicant.


                                                   CORAM : URMILA JOSHI-PHALKE, J.

DATED : 07/08/2024.

1. By this application, the applicant/appellant is seeking condonation of delay which is caused in preferring the appeal against the acquittal along with application for the leave to file.

2. It is submitted by learned counsel for the applicant that judgment of the acquittal was passed, and the applicant has filed an application for certified copy. Inadvertently, the appeal was not file within time and therefore, delay of 03 days is caused.

3. Considering the reasons mentioned in the application, which appears to be reasonable and satisfactory. The delay of 03 days is condoned.

4. The application for leave to file appeal be registered.

5. The criminal application (APPA) No. 439/2023 is disposed of.

[URMILA JOSHI-PHALKE, J.] Signed by: Mr. R.K. NANDURKAR rkn Designation: PA To Honourable Judge Date: 12/08/2024 16:52:18

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter