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Sau. Mayabai Mahesh Patel vs The State Of Maharashtra
2024 Latest Caselaw 23098 Bom

Citation : 2024 Latest Caselaw 23098 Bom
Judgement Date : 7 August, 2024

Bombay High Court

Sau. Mayabai Mahesh Patel vs The State Of Maharashtra on 7 August, 2024

                   (1)            906cripaln3210.24

IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           BENCH AT AURANGABAD

 906 CRIMINAL APPLICATION NO. 3210 OF 2024
           IN APEALST/8920/2024
                   AND
       CRIMINAL APPEAL NO. 331 OF 2024
                    AND
       CRIMINAL APPEAL NO. 382 OF 2024
                    AND
    CRIMINAL APPLICATION NO. 1683 OF 2024
              IN APEAL/382/2024
                    AND
       CRIMINAL APPEAL NO. 500 OF 2024
                    AND
    CRIMINAL APPLICATION NO. 2090 OF 2024
              IN APEAL/500/2024
                    AND
    CRIMINAL APPLICATION NO. 3069 OF 2024
            IN APEALST/8487/2024
                    AND
    CRIMINAL APPLICATION NO. 3070 OF 2024
            IN APEALST/8487/2024
                    AND
    CRIMINAL APPLICATION NO. 3071 OF 2024
            IN APEALST/8490/2024
                    AND
    CRIMINAL APPLICATION NO. 3072 OF 2024
            IN APEALST/8490/2024
                    AND
    CRIMINAL APPLICATION NO. 3211 OF 2024
            IN APEALST/8920/2024

                                               1 of 2
                                    (2)              906cripaln3210.24

                             SHEKHAR CHAVAN
                                                       ....Applicant
                                 VERSUS

           THE STATE OF MAHARASHTRA AND OTHERS
                                        .....Respondent

Mr. R. H. Mewara, Advocate for the applicants
Mrs. Chaitali Chodhari-Kutti, APP for the respondents/State

                        CORAM : KISHORE C. SANT, J.

DATE : 07th AUGUST, 2024

P. C.

1. Issue notice to the respondents, returnable on 16-08-

2024.

2. These matters to be taken alongwith other group of

matters arising out of same judgment.

[KISHORE C. SANT, J.]

VishalK/906cripaln3210.24

2 of 2

 
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