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Bonton Holidays Pvt. Ltd vs European Gateway Sarl (In Bankruptcy) ...
2024 Latest Caselaw 23093 Bom

Citation : 2024 Latest Caselaw 23093 Bom
Judgement Date : 7 August, 2024

Bombay High Court

Bonton Holidays Pvt. Ltd vs European Gateway Sarl (In Bankruptcy) ... on 7 August, 2024

Author: A.S. Chandurkar

Bench: A.S. Chandurkar

                               Diksha Rane                                            9. comap 492-19.doc




                                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                 ORDINARY ORIGINAL CIVIL JURISDICTION

                                                 COMMERCIAL APPEAL NO.492 OF 2019
                                                               IN
                                               SUMMONS FOR JUDGMENT NO. 67 OF 2018

                               BONTON HOLIDAYS PVT. LTD.            ..APPELLANT
                                    VS.
                               EUROPEAN GATEWAY SARL (IN
                               BANKRUPTCY) REPRESENTED BY ITS
                               BANKRUPTCY TRUSTEE MR.BIZZOTTO
                               LAURENT                              ..RESPONDENT
                                                           ------------

Mr. Rahul Narichania, Senior Counsel a/w. Mr. Vikhil Dhoka, Mr. Ankur Shah i/b. GM Legal, Advocate for the appellant.

Mr. Karl Tamboli a/w. Mr. Shrikant Pillai i/b. M/s. Solomon & co. for respondent.

------------

CORAM : A.S. CHANDURKAR & RAJESH S. PATIL, JJ

DATE : 7th August 2024.

P.C. :

List the matter for further consideration on 19 th September

2024, at 4.00 p.m.

[ RAJESH S. PATIL, J. ] [ A.S. CHANDURKAR, J. ]

Signed by: Diksha Rane Designation: PS To Honourable Judge Date: 07/08/2024 18:04:59

 
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