Citation : 2024 Latest Caselaw 23089 Bom
Judgement Date : 7 August, 2024
Board Sr.No.:-11
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
FIRST APPEAL NO. 718 OF 2023
Shubham Bharat Shelke Thr. Next Friend Shri. ....APPELLANT
Bharat Pandurang Shelke
V/S
Sharad Ramchandra Gite And Anr. ....RESPONDENT
Mr. S. C. Wakankar a/w Aishwarya Bapat for Appellant Mr. Amol Gatne for Respondent
CORAM : HON'BLE SHRI JUSTICE N. R. BORKAR J DATE : 7th August, 2024 P.C. :
Arguments are concluded. Judgment/ order is reserved.
( FOR REGISTRAR JUDICIAL - I )
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!