Ms Pallavi Constructions Engineers And ... vs The Chief Engineer Ministry Of Road ...
2024 Latest Caselaw 22931 Bom

Bombay High Court

Ms Pallavi Constructions Engineers And ... vs The Chief Engineer Ministry Of Road ... on 6 August, 2024

Author: Mangesh S. Patil

Bench: Mangesh S. Patil

                                      1                           905.WP-7376-2024.doc



                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             BENCH AT AURANGABAD
                         WRIT PETITION NO. 7376 OF 2024

                MS PALLAVI CONSTRUCTIONS ENGINEERS
                            AND CONTRACTOR
                                 VERSUS
           THE CHIEF ENGINEER MINISTRY OF ROAD TRANSPORT
                       AND HIGHWAYS AND OTHERS
                                          ...
                  Advocate for Petitioner : Mr. Sachin Deshmukh i/by
                                             Mr. Shaikh Majit S.
                  AGP for Respondent No.2 : Mr. S.R. Yadav-Lonikar
            Advocate for Respondent No.3 : Mr. Deshmukh Vijay Vasantrao
                                          ...
                                          CORAM     :   MANGESH S. PATIL &
                                                        SHAILESH P. BRAHME, JJ.

                                           DATE     :   06 AUGUST 2024
           PER COURT :
           .     Learned AGP tenders across the bar affidavit-in-reply. It is

taken on record. Simultaneously the learned advocate for the petitioner tenders rejoinder. It is also taken on record.

2. The matter is reserved for judgment.

3. Interim relief to continue till the pronouncement of the judgment.

[ SHAILESH P. BRAHME, J.] [ MANGESH S. PATIL, J.] Najeeb..