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Official Assingee vs Pujit Ravikiran Aggarwal
2024 Latest Caselaw 22664 Bom

Citation : 2024 Latest Caselaw 22664 Bom
Judgement Date : 5 August, 2024

Bombay High Court

Official Assingee vs Pujit Ravikiran Aggarwal on 5 August, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                                      55 & 56.doc


                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           ORDINARY ORIGINAL CIVIL JURISDICTION
                                              IN IT INSOLVENCY JURISDICTION

                                        OFFICIAL ASSIGNEE'S REPORT NO. 11 OF 2023
                                                            IN
                                           INSOLVENCY PETITION NO. 21 OF 2019

                       Official Assignee                                   ...Petitioner
                              V/s.
                       Ravikiran Aggarwal                                  ...Respondent

                                                  WITH
                                    NOTICE OF MOTION NO. 16 OF 2021
                                                  WITH
                                     NOTICE OF MOTION NO. 7 OF 2022
                                                  AND
                                     NOTICE OF MOTION NO. 8 OF 2023
                                                  WITH
                                OFFICIAL ASSIGNEE'S REPORT NO. 12 OF 2023
                                                    IN
                                   INSOLVENCY PETITION NO. 22 OF 2019
                                                  WITH
                                    NOTICE OF MOTION NO. 17 OF 2021
                                                    IN
                                   INSOLVENCY PETITION NO. 21 OF 2019
                                                  WITH
                                     NOTICE OF MOTION NO. 8 OF 2022
                                                    IN
                                   INSOLVENCY PETITION NO. 22 OF 2019
 NIKITA
 YOGESH                                           WITH
 GADGIL
Digitally signed by
                                  INTERIM APPLICATION NO. 2101 OF 2021
NIKITA YOGESH
GADGIL
Date: 2024.08.05
                                                    IN
20:35:21 +0530
                             COMMERCIAL EXECUTION APPLICATION NO. 123 OF 2017
                                                  WITH
                                  INTERIM APPLICATION NO. 2102 OF 2021
                                                    IN
                           COMMERCIAL EXECUTION APPLICATION (L) NO. 1001 OF 2018
                                                  WITH
                                  INTERIM APPLICATION NO. 2103 OF 2021
                                                    IN

                       Nikita Gadgil                                                   1/2




                      ::: Uploaded on - 05/08/2024                ::: Downloaded on - 06/08/2024 14:07:39 :::
                                                                     55 & 56.doc


      COMMERCIAL EXECUTION APPLICATION (L) NO. 988 OF 2018
                            WITH
                NOTICE OF MOTION NO. 9 OF 2023
                              IN
              INSOLVENCY PETITION NO 22 OF 2019
                            WITH
           COURT RECEIVER'S REPORT NO. 435 OF 2023
                              IN
                     SUIT NO. 345 OF 2015

 Ms.Neuty N. Thakkar i/b Tushar Goradia for Judgment Creditor/
 Decree Holder.
 Mr. Dikshat Mehra i/b Rajani Assoicates for Respondents No. 2 to 4.
 Ms. Swati Kapadia with Mr. Yash Ghadigaonkar with Mr. Saurabh
 Nagarsheth for Respondent No.5.
 Ms. C. J. Bhatt, Official Assignee with Mr. Subodh Patil, Dy. Official
 Assignee present.
 Ms. M. R. Parkar, Insolvency Registrar present.
 Mr. N. C. Pawar, OSD, Court Receiver present.

                           CORAM   :       ABHAY AHUJA, J.
                           DATE    :       5th AUGUST , 2024


 P.C. :



 1.       Mentioned out of turn



2. Learned Counsel appearing for the parties as well as the Official

Assignee jointly submit that the matter be listed on 8 th October, 2024.

Accordingly, list on 8th October, 2024.

(ABHAY AHUJA, J.)

 
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