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Pujit Ravikiran Aggarwal And Anr vs Vardhman Developers Limited And Ors
2024 Latest Caselaw 22659 Bom

Citation : 2024 Latest Caselaw 22659 Bom
Judgement Date : 5 August, 2024

Bombay High Court

Pujit Ravikiran Aggarwal And Anr vs Vardhman Developers Limited And Ors on 5 August, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                55 & 56.doc


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                        IN IT INSOLVENCY JURISDICTION

                  OFFICIAL ASSIGNEE'S REPORT NO. 11 OF 2023
                                      IN
                     INSOLVENCY PETITION NO. 21 OF 2019

 Official Assignee                                   ...Petitioner
        V/s.
 Ravikiran Aggarwal                                  ...Respondent

                            WITH
              NOTICE OF MOTION NO. 16 OF 2021
                            WITH
               NOTICE OF MOTION NO. 7 OF 2022
                            AND
               NOTICE OF MOTION NO. 8 OF 2023
                            WITH
          OFFICIAL ASSIGNEE'S REPORT NO. 12 OF 2023
                              IN
             INSOLVENCY PETITION NO. 22 OF 2019
                            WITH
              NOTICE OF MOTION NO. 17 OF 2021
                              IN
             INSOLVENCY PETITION NO. 21 OF 2019
                            WITH
               NOTICE OF MOTION NO. 8 OF 2022
                              IN
             INSOLVENCY PETITION NO. 22 OF 2019
                            WITH
            INTERIM APPLICATION NO. 2101 OF 2021
                              IN
       COMMERCIAL EXECUTION APPLICATION NO. 123 OF 2017
                            WITH
            INTERIM APPLICATION NO. 2102 OF 2021
                              IN
     COMMERCIAL EXECUTION APPLICATION (L) NO. 1001 OF 2018
                            WITH
            INTERIM APPLICATION NO. 2103 OF 2021
                              IN

 Nikita Gadgil                                                   1/2




::: Uploaded on - 05/08/2024                ::: Downloaded on - 06/08/2024 14:07:51 :::
                                                                     55 & 56.doc


      COMMERCIAL EXECUTION APPLICATION (L) NO. 988 OF 2018
                            WITH
                NOTICE OF MOTION NO. 9 OF 2023
                              IN
              INSOLVENCY PETITION NO 22 OF 2019
                            WITH
           COURT RECEIVER'S REPORT NO. 435 OF 2023
                              IN
                     SUIT NO. 345 OF 2015

 Ms.Neuty N. Thakkar i/b Tushar Goradia for Judgment Creditor/
 Decree Holder.
 Mr. Dikshat Mehra i/b Rajani Assoicates for Respondents No. 2 to 4.
 Ms. Swati Kapadia with Mr. Yash Ghadigaonkar with Mr. Saurabh
 Nagarsheth for Respondent No.5.
 Ms. C. J. Bhatt, Official Assignee with Mr. Subodh Patil, Dy. Official
 Assignee present.
 Ms. M. R. Parkar, Insolvency Registrar present.
 Mr. N. C. Pawar, OSD, Court Receiver present.

                           CORAM   :       ABHAY AHUJA, J.
                           DATE    :       5th AUGUST , 2024


 P.C. :



 1.       Mentioned out of turn



2. Learned Counsel appearing for the parties as well as the Official

Assignee jointly submit that the matter be listed on 8 th October, 2024.

Accordingly, list on 8th October, 2024.

(ABHAY AHUJA, J.)

 
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