Shree Bal Properties And Finance Pvt. ... vs State Of Maharashtra Thr The Office Of ...
2024 Latest Caselaw 22164 Bom

Bombay High Court

Shree Bal Properties And Finance Pvt. ... vs State Of Maharashtra Thr The Office Of ... on 1 August, 2024

Author: Sharmila U. Deshmukh

Bench: Sharmila U. Deshmukh

                                                        2-WP-8877-2021.doc


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    CIVIL APPELLATE JURISDICTION

                        WRIT PETITION NO.8877 OF 2021.

Shree Bal Properties And
Finance Pvt. Ltd. Thr. Its Directors                 ...Petitioners.
        Versus
State Of Maharashtra Thr.
The Office Of Govt. Pleader And Ors.                 ...Respondents.

                              ------------
Mr. Veerendra Tulzapurkar, Senior Advocate a/w. Mr. Siddhesh Bhole &
Mr. Ashwin Pimpale i/b SSB Legal & Advisor for the petitioners.
Dr. Vinod Joshi for respondent No.6.
Ms. T. J. Kapre, AGP for respondent-State.
                              ------------

                               Coram : Sharmila U. Deshmukh, J.

Date : 1st August 2024.

P. C. :

1. At the outset learned Senior Advocate appearing for the

Petitioners seeks permission to delete the name of Respondent No.6.

Permission is granted at the risk of the Petitioner. Amendment to be

carried out forthwith.

2. Arguments are concluded. Reserved for Judgment.

                                              [Sharmila U. Deshmukh, J.]




rsk                                  1 of 1