Maharashtra State Road Transport ... vs Rijawana Vajir Shaikh And Ors
2024 Latest Caselaw 22159 Bom

Bombay High Court

Maharashtra State Road Transport ... vs Rijawana Vajir Shaikh And Ors on 1 August, 2024

                                 (1)                    5ca7635.24

        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   BENCH AT AURANGABAD

              5 CIVIL APPLICATION NO. 7635 OF 2024
                        IN FAST/17259/2024
                               AND
                CIVIL APPLICATION NO. 7636 OF 2024
                         IN FAST/17259/2024

  MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
      THROUGH DIVISIONAL CONTROLLER LATUR
                                      ....Applicant
                     VERSUS

                 RIJAWANA VAJIR SHAIKH AND ORS
                                            .....Respondents

Mr. D. S. Bagul, Advocate for the applicant

                     CORAM : KISHORE C. SANT, J.

DATE : 01st AUGUST, 2024

P. C.

1. Issue notice to the respondents, returnable on 26-09- 2024.

2. Till the next date, in CA/7636/2024 there shall be stay to the impugned judgment and order dated 07-02-2024 subject to depositing of the entire amount as per award alongwith interest in the office of this court within eight weeks.

[KISHORE C. SANT, J.]

VishalK/5ca7635.24

1 of 1