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Brihan Mumbai Electric Supply And ... vs Kishor Gulab Salve
2024 Latest Caselaw 22150 Bom

Citation : 2024 Latest Caselaw 22150 Bom
Judgement Date : 1 August, 2024

Bombay High Court

Brihan Mumbai Electric Supply And ... vs Kishor Gulab Salve on 1 August, 2024

                                                                              Board Sr.No.:-42

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 4915 OF 2024

 Brihan Mumbai Electric Supply And Transport ....PETITIONER
 Undertaking Thr. Its General Manager
            V/S
 Kishor Gulab Salve                       ....RESPONDENT

Mr. Arsh Misra for Petitioner Mr. R. D. Bhat for Respondent

CORAM : HON'BLE SHRI JUSTICE SANDEEP V. MARNE J DATE : 1st August, 2024 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

 
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