The Marine Productss Export ... vs Ramaswamy Mukund And 3 Ors
2024 Latest Caselaw 22149 Bom

Bombay High Court

The Marine Productss Export ... vs Ramaswamy Mukund And 3 Ors on 1 August, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                  905. COMEX 62-23 @ NL 35357-23.doc


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION

          COMMERCIAL EXECUTION APPLICATION NO. 62 OF 2023

 The Marine Productions Export Development Authority ...Applicant
            V/s.
 Ramaswamy Mukund and Ors.                           ...Respondents

                                          WITH
                               NOTICE (L) NO. 35357 OF 2023

 Mr. B. B. Sharma with Ms. Ramya Vidyadharan, Advocate for the
 Applicant-Decree Holder.
 Ms. Aparna D. Vhatkar for Respondent-Judgment Debtor No.3

                           CORAM        :     ABHAY AHUJA, J.

                           DATE         :     1st AUGUST, 2024
 P.C. :

1. Ms. Vhatkar, learned Counsel appears for the Respondent No.3

and seeks some time to take instructions.

2. Mr. Sharma, learned Counsel appears for the Applicant and

submits that the notice under Order 21 Rule 22 of the Code of Civil

Procedure, 1908 is yet to be served upon the Respondents No. 1 and 2.

3. Let the instruction be taken by the Advocate for the Respondent

No.3. Let service to the Respondents No. 1 and 2 be effected by the

next date. List on 18th September, 2024.

(ABHAY AHUJA, J.)