Smt. Kusum Panditrao Bhosale vs The State Of Maharashtra Through Its ...
2024 Latest Caselaw 22148 Bom

Bombay High Court

Smt. Kusum Panditrao Bhosale vs The State Of Maharashtra Through Its ... on 1 August, 2024

Author: M. M. Sathaye

Bench: Nitin Jamdar, M. M. Sathaye

         Digitally
         signed by
         TRUPTI
TRUPTI   SADANAND
SADANAND BAMNE
BAMNE    Date:
         2024.08.01
         18:48:44
         +0530




                      Trupti
                                                                                           20-WP-3829-2019.doc




                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                        CIVIL APPELLATE JURISDICTION

                                              WRIT PETITION NO. 3829 OF 2019

                      Smt. Kusum Panditrao Bhosale                                 ...       Petitioner
                           versus
                      The State of Maharashtra and Others                          ...       Respondents

                                                             ......
                      Mr.Y.B.Lengare for the Petitioner.
                      Mr.M.M.Pabale, AGP for the Respondent -State.
                                                         ......

                                                          CORAM : NITIN JAMDAR &
                                                                  M. M. SATHAYE, JJ.

DATED : 01 AUGUST 2024 P.C.:

At the request of learned Counsel for the Petitioner, stand over to 2 September 2024.

2. The learned AGP tenders compilation of judgments.

(M. M. SATHAYE, J.) (NITIN JAMDAR, J.)