Bombay High Court
Sayyad Anzaruddin S/O Sayyad ... vs Union Of India Thr Its Secretary And Ors on 1 April, 2024
5-PIL-93-2022 +
Pdp
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
PUBLIC INTEREST LITIGATION NO. 93 OF 2022
WITH
INTERIM APPLICATION NO. 1276 OF 2023
Mohammed Mushtaq Ahmed S/o
Mohammed Yousuf & Ors. .. Petitioners
Versus
The Union of India & Ors. .. Respondents
WITH
INTERIM APPLICATION NO. 2672 OF 2022
IN
PUBLIC INTEREST LITIGATION NO. 93 OF 2022
Rajendra Himmatrao Janjal .. Applicant
In the matter between:
Mohammed Mustaq Ahmed S/o
Mohammed Yusuf & Ors. .. Petitioners
Versus
The Union of India & Ors. .. Respondents
WITH
INTERIM APPLICATION NO. 17531 OF 2022
IN
PUBLIC INTEREST LITIGATION NO. 93 OF 2022
Sanjay S/o Kisanrao Kenekar & Ors. .. Applicants
In the matter between:
Mohammed Mustaq Ahmed S/o
Mohammed Yusuf & Ors. .. Petitioners
Versus
The Union of India & Ors. .. Respondents
1
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WITH
WRIT PETITION NO. 3616 OF 2023
Mukund Bhikaji Gadhe & Anr. .. Petitioners
Versus
Union of India & Ors. .. Respondents
WITH
WRIT PETITION NO. 3607 OF 2023
Inamdar Sayyed Moinoddin & Anr. .. Petitioners
Versus
Union of India & Ors. .. Respondents
WITH
WRIT PETITION NO. 3294 OF 2023
Shaikh Hussain Patel and Ors. .. Petitioners
Versus
Union of India & Ors. .. Respondents
WITH
WRIT PETITION NO. 3892 OF 2023
Sayyad Anzaruddin S/o Sayyad
Viquaruddin Quadri & Ors. .. Petitioners
Versus
Union of India & Ors. .. Respondents
WITH
WRIT PETITION NO. 3881 OF 2023
Aleemuddin Ziauddin Shaikh & Ors. .. Petitioners
Versus
Union of India & Ors. .. Respondents
2
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WITH
WRIT PETITION NO. 3886 OF 2023
Fiza Mahebub Kazi & Anr. .. Petitioners
Versus
Union of India & Ors. .. Respondents
WITH
WRIT PETITION NO. 7011 OF 2023
Syed Khalilullah @ Mujahid
Hussaini & Ors. .. Petitioners
Versus
Union of India & Ors. .. Respondents
WITH
WRIT PETITION NO. 6996 OF 2023
Shaikh Sikandar Budhan & Anr. .. Petitioners
Versus
Union of India & Ors. .. Respondents
WITH
WRIT PETITION NO. 6997 OF 2023
Sarfaraz Yusuf Momin & Ors. .. Petitioners
Versus
Union of India & Ors. .. Respondents
WITH
WRIT PETITION NO. 6992 OF 2023
Shaikh Mohammed Taha Patel & Ors. .. Petitioners
Versus
Union of India & Ors. .. Respondents
3
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WITH
WRIT PETITION (STAMP) NO. 14807 OF 2023
Ainoddin Mahemud Sawar & Ors. .. Petitioners
Versus
Union of India & Ors. .. Respondents
WITH
WRIT PETITION NO. 6990 OF 2023
Mohsin Khan Aziz Khan & Ors. .. Petitioners
Versus
Union of India & Ors. .. Respondents
WITH
PUBLIC INTEREST LITIGATION NO. 173 OF 2022
Shaikh Masud Ismail Shaikh & Ors. .. Petitioners
Versus
Union of India & Ors. .. Respondents
WITH
PUBLIC INTEREST LITIGATION NO. 110 OF 2022
Khalil S/o Saif Sayyad .. Petitioner
Versus
Union of India & Ors. .. Respondents
4
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WITH
WRIT PETITION NO. 1185 OF 2023
WITH
INTERIM APPLICATION NO. 17622 OF 2023
WITH
INTERIM APPLICATION STAMP NO. 14913 OF 2023
Mohammad Hisham Osmani S/o
Mohammad Yusuf Osmani & Anr. .. Petitioners
Versus
Union of India & Ors. .. Respondents
Mr. Y. H. Muchhala, Senior Advocate a/w Mr. Sagheer A.
Khan, Mr. G. D. Shaikh a/w Mr. Abdul Hamid Ansari i/by
Judicare Law Associates for Petitioner in PIL/93/2022 with
IA/1276/2023.
Mr. S.B. Talekar a/w Ms. Madhavi Ayyappan i/b Talekar
and Associates for Petitioner in PIL/173/2023.
Mr. Anil Anturkar, Senior Advocate a/w Mr. S. S. Kazi for
the Petitioner in WP/1185/2023.
Mr. M. M. Chaudhari i/b. Mr. Saeed S. Shaikh for
Petitioner in WP/6996/2023, WP/6992/2023, WP/3607/
2023, WP/3616 /2023, WP/3892/2023, WP/7011/2023,
WP/6990/2023, WP/ 3881/2023, WP/6997/2023,
WPST/14807/2023 & WP/3886/2023.
Mr. Hassan Khan a/w Mr. Ashwin Sawlani for the Petitioner
in WP/3294/2023.
Mr. Karim Pathan i/b. Mr. Shoyab Shaikh a/w Mr. Shane
Pillai for petitioner in PIL 110/2022.
Mr. Devang Vyas, Addl. Solicitor General a/w Mrs. Savita
Ganoo & Mr. D. P. Singh for the Respondent No. 1- UOI.
Dr. Birendra B. Saraf, AG a/w Mr. P.P. Kakade, Govt.
Pleader, Mr. O. A. Chandurkar, Addl. Govt. Pleader a/w Mr.
Vaibhav Charulwar, 'B' Panel Counsel a/w Ms. R. A.
Salunkhe, AGP for the State.
5
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Mr. Pradeep Thorat a/w Ms. Aditi S. Naikare for
Respondent No. 4 in PIL/93/2022 (Aurangabad Municipal
Corporation).
CORAM: DEVENDRA KUMAR UPADHYAYA, CJ. &
ARIF S. DOCTOR, J.
DATE: 1st APRIL, 2024
P.C.:
1. Heard; judgment is reserved.
2. Mr. Muchhala, learned senior advocate appearing for
the petitioners, may tender his note within three days to
the Court Associate.
(ARIF S. DOCTOR, J.) (CHIEF JUSTICE)
