Sinochem India Company Pvt Ltd vs Union Of India And 2 Ors
2023 Latest Caselaw 9963 Bom

                               Tauseef                                                 906-WP.2942.2021.doc




                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                             ORDINARY ORIGINAL CIVIL JURISDICTION

                                                  WRIT PETITION NO.2942 OF 2021

                               Sinochem India Company Pvt. Ltd.            ...Petitioner
                                       Versus
                               Union of India & Ors.                       ...Respondents

                                                               ********

Mr. Bharat Raichandani a/w. Mr. Prathamesh Gargate i/by M/s. UBR Legal Advocates for the Petitioner. Mr. J. B. Mishra a/w. Smt. Maya Majumdar for Respondent Nos.1 and 2. Ms. Apurva Mehta a/w. Mr. Sreevishnu S. for Respondent No.3.

                                                               ********
                                                        CORAM :      G. S. KULKARNI,
                                                                     JITENDRA JAIN, J.J.

                                                        DATE     :   26th SEPTEMBER, 2023.

                               P.C.

                               .          Heard learned counsel for the parties. Judgment is reserved.



                               [JITENDRA JAIN, J.]                              [G. S. KULKARNI, J.]

Signed by: Tauseef Farooqui Designation: PA To Honourable Judge Date: 26/09/2023 18:45:27 1 of 1