Asset Auto (I) Pvt. Ltd vs Aadya Motor Company Pvt. Ltd. And ...
2023 Latest Caselaw 9905 Bom

Citation : 2023 Latest Caselaw 9905 Bom
Judgement Date : 25 September, 2023

Bombay High Court

Asset Auto (I) Pvt. Ltd vs Aadya Motor Company Pvt. Ltd. And ... on 25 September, 2023

Bench: Abhay Ahuja

                                                                                          23-SJ-88-2019.doc


                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               ORDINARY ORIGINAL CIVIL JURISDICTION

                                                 SUMMONS FOR JUDGMENT NO.88 OF 2019
                                                                IN
                                               COMMERCIAL SUMMARY SUIT NO.1274 OF 2019

                               ASSET AUTO (I) PVT. LTD.                             )...PLAINTIFF

                                        V/s.

                               AADYA MOTOR COMPANY PVT. LTD. & ANR.                 )...DEFENDANTS

                               Ms.Achala Hatode i/by Mr.Shailesh Redekar, Advocate for the Plaintiff.
                               Mr.Nikhil Ghate i/by SSB Legal & Advisory, Advocate for the
                               Defendants.

                                                          CORAM        :     ABHAY AHUJA, J.

DATE : 25th SEPTEMBER 2023

P.C. :

1. When the matter is called out, both the learned Counsel joint

request for one weeks time. Accordingly, list on 4th October 2023.

(ABHAY AHUJA, J.)

avk 1/1 Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 25/09/2023 17:56:52