M/S Sonali Power Equipment, ... vs Chairman, Maharashtra State ...
2023 Latest Caselaw 9833 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

             COMMERCIAL APPEAL NO. 1 OF 2018

 M/s Sonali Power Equipment, Nagpur Through ....PETITIONER
 Its Managing Director, Shri Vijay Krushnarao
 Sontakey
             V/S
 Chairman, Maharashtra State Electricity Board,
                                             ....RESPONDENT

Mumbai And Others

SURESH PUNJARAMJI DHOLE, ADV. FOR APPELLANT IN COMAP/1 TO 4 AND 6 TO 9/2018 AND ADV. M.P. KHAJANCHI FOR APPELLANT IN COMAP/5/2018. ADV. SHRIDHAR VASUDEO PUROHIT WITH ADV. P. V. BAWANKULE for Respondent IN ALL COMMERCIAL APPEALS.

CORAM : HON'BLE SHRI JUSTICE SUNIL B. SHUKRE & HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE AVINASH G. GHAROTE, JJ DATE : 21st September, 2023 P.C. :

MATTERS ARE RESERVED FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

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