The Secretary Maharashtra Public ... vs Mayur Chandrakant Bhave
2023 Latest Caselaw 9830 Bom

                                       1                     9. WP 8985.23.doc

JPP


    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
         CIVIL APPELLATE JURISDICTION

            WRIT PETITION NO. 8985 OF 2023


Maharashtra Public Service Commission
Through its Joint Secretary                         ... Petitioner

       V/s.

Mayur Chandrakant Bhave and Anr.                    ... Respondents

Mr. Akash Pandey i/b. Mr. Shekhar Jagtap for the Petitioner
Mr. Sandeep Dere for the Respondent No.1
Mr. N.K. Rajpurohit, AGP for the Respondent Nos. 2 and 3

                         CORAM : NITIN JAMDAR &
                                MANJUSHA DESHPANDE, JJ.

DATE : 21 SEPTEMBER 2023

P.C. :-

Request is made on behalf of the learned Counsel for the Petitioner for adjournment. The learned Counsel for the Respondent No.1 states that the issue raised in this Petition by the Petitioner is concluded by way of judgment and order passed by the Division Bench of this Court in Writ Petition No. 12210 of 2022 dated 19 October 2022. He states that the said Writ Petition concerned the same advertisement. The Petitioner would examine

2 9. WP 8985.23.doc

this position and make necessary statement as to whether the decision covers the present Petition.

2. Stand over to 27 September 2023. To be placed under the caption "For Directions".

MANJUSHA DESHPANDE, J. NITIN JAMDAR, J.