Jaywant Ramchandra Sawant And Ors vs The State Of Maharashtra
2023 Latest Caselaw 9746 Bom

Citation : 2023 Latest Caselaw 9746 Bom
Judgement Date : 15 September, 2023

Bombay High Court

Jaywant Ramchandra Sawant And Ors vs The State Of Maharashtra on 15 September, 2023

Bench: Bharati Dangre

                                                                                  Board Sr.No.:-10

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                    CR. APPEAL NO. 303 OF 1997

 Jaywant Ramchandra Sawant And Ors.                        ....APPELLANT
             V/S
 The State Of Maharashtra                                ....RESPONDENT

Mr. Veerdhawal Deshmukh, Appointed Advocate for Appellant.

Mr. S. R. Agarkar, APP for the State.

CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 15th September, 2023 P.C. :