Salim Mubarak Shaikh vs State Of Maharashtra
2023 Latest Caselaw 9649 Bom

Citation : 2023 Latest Caselaw 9649 Bom
Judgement Date : 13 September, 2023

Bombay High Court

Salim Mubarak Shaikh vs State Of Maharashtra on 13 September, 2023

Bench: Makarand Subhash Karnik

                                                                                   Board Sr.No.:-2

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

           CRIMINAL BAIL APPLN. NO. 56 OF 2023

 Salim Mubarak Shaikh                                       ....APPLICANT
            V/S
 State Of Maharashtra                                    ....RESPONDENT

Mr. Mithilesh Mishra i/by S. N. Khan for the Applicant. Ms. Rutuja Ambekar, APP for Respondent - State.

CORAM : HON'BLE SHRI JUSTICE M. S. KARNIK J DATE : 13th September, 2023 P.C. :