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Mukesh Rajaram Chaudhari vs The State Of Maharashtra
2023 Latest Caselaw 9648 Bom

Citation : 2023 Latest Caselaw 9648 Bom
Judgement Date : 13 September, 2023

Bombay High Court
Mukesh Rajaram Chaudhari vs The State Of Maharashtra on 13 September, 2023
Bench: Makarand Subhash Karnik
                                                                                   Board Sr.No.:-1

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

           CRIMINAL BAIL APPLN. NO. 54 OF 2023

 Mukesh Rajaram Chaudhari                                   ....APPLICANT
             V/S
 The State Of Maharashtra                                ....RESPONDENT

Mr. Mithilesh Mishra for the Applicant. Ms. Rutuja Ambekar, APP for Respondent - State.

CORAM : HON'BLE SHRI JUSTICE M. S. KARNIK J DATE : 13th September, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

Page 1/1

 
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