Sou. Sonibai Manohar Devikar vs Hasmukh Shivcharan Devikar
2023 Latest Caselaw 9645 Bom

                                                                  1                                  aao42.2023..odt

                                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                  : NAGPUR BENCH : NAGPUR.

                                               APPEAL AGAINST ORDER NO. 42 OF 2023
                                      (Sou. Sonibai Manohar Devikar...Versus. ... Hasmukh Shivcharan Devikar)
                   -------------------------------------------------------------------------------------------------------
                   Office Notes, Office Memoranda of                          Court's or Judge's Order
                   Coram, appearances, Court's Orders
                   or directions and Registrar's order
                   -------------------------------------------------------------------------------------------------------
                                               Mr. J.B. Gandhi, Advocate for the appellant.

                                                               CORAM : G. A. SANAP, J.

DATED : SEPTEMBER 13, 2023

1. Heard.

2. Issue notice to the respondent, returnable within two weeks.

3. In the meanwhile, in view of the peculiar facts and nature of the order impugned, there shall be stay to the impugned judgment and order dated 30.6.2023, passed by the District Judge-III, Akola.

JUDGE Belkhede

Signed by: Mr. R. S. Belkhede Designation: PA To Honourable Judge Date: 14/09/2023 15:57:36