Citation : 2023 Latest Caselaw 9604 Bom
Judgement Date : 12 September, 2023
54-SJ(L)-4878-2021.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
SUMMONS FOR JUDGMENT (L) NO.4878 OF 2021
IN
COMMERCIAL SUMMARY SUIT NO.14 OF 2021
AXIS FINANCE LTD. )...PLAINTIFF
V/s.
CYQUATOR MEDIA SERVICES PVT. LTD. )
AND OTHERS )...DEFENDANTS
Mr.Hrushi Narvekar, Ms.Niyati Merchant i/by MDP & Partners,
Advocate for the Plaintiff.
Mr.Prathamesh Kamat a/w. Mr.Rushabh Vidyarthi and Ms.Antara
Kalambi i/by ANB Legal, Advocate for the Defendants.
CORAM : ABHAY AHUJA, J.
DATE : 12th SEPTEMBER 2023
P.C. :
1. Mentioned out of turn.
2. At the joint request of the learned Counsel for the parties to list
the matter on another convenient date, list on 25th September
2023 at 2.30 p.m. as part heard.
(ABHAY AHUJA, J.)
avk 1/1 Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 12/09/2023 19:28:20
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