National Commodity Clearing Ltd ... vs Kunjal Trade Commodities Llp And 4 ...
2023 Latest Caselaw 9600 Bom

                                                                                       4-SJ-22-2020-5-SJ-23-2020.doc


                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               ORDINARY ORIGINAL CIVIL JURISDICTION
                                                SUMMONS FOR JUDGMENT NO.22 OF 2020
                                                               IN
                                               COMMERCIAL SUMMARY SUIT NO.32 OF 2020
                               NATIONAL COMMODITY CLEARING LTD.                      )...PLAINTIFF
                                        V/s.
                               DITA COMTRADE LIMITED                                 )...DEFENDANT
                                                               AND
                                                SUMMONS FOR JUDGMENT NO. 23 OF 2020
                                                                IN
                                               COMMERCIAL SUMMARY SUIT NO.81 OF 2020
                               NATIONAL COMMODITY CLEARING LTD.                      )...PLAINTIFF
                                        V/s.
                               KUNJAL TRADE COMMODITIES LLP & ORS.                   )...DEFENDANTS

                               Mr.Kevic Setalvad, Senior Advocate a/w. Mr.Jehaan Lalkaka, Mr.Mihir
                               Mody, Mr.Dhaval Patil, Ms.Shirly Mody i/by K.Ashar & Co., Advocate
                               for the Plaintiff.
                               Mr.P.N.Modi, Senior Advocate a/w. Ms.Kalpana Desai, Mr.Keyur Shah,
                               Advocate for the Defendant in SJ/22/2020.

                                                           CORAM        :      ABHAY AHUJA, J.

DATE : 12th SEPTEMBER 2023 P.C. :

1. At the joint request of the learned Counsel for the parties, list on

21st September 2023 as part heard.

2. To be called out at 2.30 p.m.

(ABHAY AHUJA, J.)

avk 1/1 Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 12/09/2023 19:13:30